Calcutta High Court
Colgate Palmolive (India) Limited vs Coastal Roadways Limited on 13 May, 2011
Author: Bhaskar Bhattacharya
Bench: Bhaskar Bhattacharya
GA No. 18 of 2011
APOT 2 of 2011
C.S.96 of 1992
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
Original Side
COLGATE PALMOLIVE (INDIA) LIMITED Appellant
Versus
COASTAL ROADWAYS LIMITED Respondent
For Appellant : Mr. S.N.Dutta, Advocate For Respondent :
BEFORE:
The Hon'ble JUSTICE BHATTACHARYA The Hon'ble JUSTICE DR. SAMBUDDHA CHAKRABARTI Date : 13th May, 2011.
THE COURT : Pursuant to our earlier order, the Registrar, Original Side has given a report. Let copies of this report be given to the learned Advocates-on-Record for the parties by Monday next.
Let the matter appear in the list on Wednesday next (18-5-2011).
( BHATTACHARYA, J.) ( DR. SAMBUDDHA CHAKRABARTI, J.) Rsg AR(CR)