Section 118(1)(c) in Cantonments Act, 1924

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Union of India - Subsection

Section 118(1)(c) in Cantonments Act, 1924

(c)deposits, or causes or permits to be deposited, earth or materials of any description, or any offensive matter or rubbish, in any place not intended for the purpose in any street or other public place or waste or unoccupied land under the management of the [Board] [Substituted by Act 24 of 1936, S.69, for "Cantonment Authority" ]; or

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Union of India - Subsection

Section 118(1)(c) in Cantonments Act, 1924