Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128(2)] [Section 128] [Entire Act] State of Bihar - Subsection Section 128(2)(e) in The Bihar (Coal Mining) Area Development Authority Act, 1986 (e)the manner in which and the purpose for which the Authority may associate with itself any person under the provisions of this Act;