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Patna High Court - Orders

M/S Kiran Prakashan vs The Department Of Income Tax & Anr on 19 November, 2016

Author: Vikash Jain

Bench: Vikash Jain

                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Civil Writ Jurisdiction Case No.17071 of 2015
                      ======================================================
                      M/s Kiran Prakashan
                                                                             .... .... Petitioner/s
                                                         Versus
                      The Department of Income Tax & Anr.
                                                                            .... .... Respondent/s
                      ======================================================
                      Appearance :
                      For the Petitioner/s      :   Mr. Ajay Kumar Rastogi, Advocate.
                                                    Mrs. Shilpi Keshari, Advocate.
                                                    Mr. Parijat Saurav, Advocate.
                      For the Respondent/s      :   Mr. Archana Sinha, Sr. S.C.

                      ======================================================
                      CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
                              and
                              HONOURABLE MR. JUSTICE VIKASH JAIN
                                       ORAL ORDER
                      (Per: HONOURABLE THE ACTING CHIEF JUSTICE)

2        19-11-2016

Counter affidavit on behalf of the Revenue filed in Court. Same is taken on record.

List on 25th of November, 2016.

(Hemant Gupta, ACJ) (Vikash Jain, J) P.K.P. U