Patna High Court - Orders
M/S Kiran Prakashan vs The Department Of Income Tax & Anr on 19 November, 2016
Author: Vikash Jain
Bench: Vikash Jain
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.17071 of 2015
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M/s Kiran Prakashan
.... .... Petitioner/s
Versus
The Department of Income Tax & Anr.
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Ajay Kumar Rastogi, Advocate.
Mrs. Shilpi Keshari, Advocate.
Mr. Parijat Saurav, Advocate.
For the Respondent/s : Mr. Archana Sinha, Sr. S.C.
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
(Per: HONOURABLE THE ACTING CHIEF JUSTICE)
2 19-11-2016Counter affidavit on behalf of the Revenue filed in Court. Same is taken on record.
List on 25th of November, 2016.
(Hemant Gupta, ACJ) (Vikash Jain, J) P.K.P. U