Section 2(1)(z) in Kashi Gomti Samyut Gramin Bank ('Employees') Pension Regulations, 2018

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Union of India - Subsection

Section 2(1)(z) in Kashi Gomti Samyut Gramin Bank ('Employees') Pension Regulations, 2018

(z)"trust" means the trust of Kashi Gomti Samyut Gramin Bank (Employees') Pension Fund constituted under sub- regulation (1) of regulation 4;

(za)"trustee" means the trustees of the Kashi Gomti Samyut Gramin Bank (Employees') Pension Fund constituted under regulation 4;

(zb)"Provident Fund" means the provident fund of the Bank.