Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Madhya Pradesh - Subsection Section 90(c) in The M.P. Factories Rules, 1962 (c)has adequate knowledge of Hindi as also of the language spoken by the majority or the workers in the factory to which he is to be attached :
