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State of Rajasthan - Section

Section 20 in The University of Rajputana (Second Amendment) Act, 1950

20. Amendment of section 24.

- For section 24 of the said Acts, the following section shall be substituted:-"24. Faculties-Number. - The University shall include the faculties of-
(1)Arts,
(2)Science
(3)Commerce,
(4)Law,
(5)Medicine and Pharmaceutics,
(6)Engineering and Technology,
(7)Oriental learning including Ayurved,
(8)Education,
(9)Agriculture and Forestry,
(10)Women's Education,
(11)Music and Fine Arts,and such other facilities as may be prescribed by the Statutes."