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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(3)(l) in The Juvenile Justice (Care and Protection of Children) Rules, 2001 (Model)

(l)the foster parent (s) should be willing to take the child for regular (at least once a month in the case of infants) checkups to a pediatrician approved by the agency.