Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of West Bengal - Subsection Section 29(2) in Raiganj University Act, 2014 (2)The Selection Committee shall be constituted by the State Government for each and every occasion of selection of Dean of the University:Provided that every such Committee shall appoint Deans for all Faculty Councils in the University.
