Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32B] [Entire Act] State of Gujarat - Subsection Section 32B(1) in The Gujarat Police Act, 1951 (1)to advise the State Government on policy guidelines for promoting efficient, effective, responsive and accountable policing of police force in the State;
