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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(1) in The University Grants Commission (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997

(1)
(i)Fees or the scales of fees once prescribed under these regulations shall be valid for a period of three years.
(ii)The fees when revised shall be applicable only to new entrants.