Section 34(1)(ii) in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004

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NCT Delhi - Subsection

Section 34(1)(ii) in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004

(ii)being the owner, or the occupier of a protected monument, contravenes an order made under sub-section (1) of section 9 or under sub-section (1) of section 10; or

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NCT Delhi - Subsection

Section 34(1)(ii) in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004