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State of Punjab - Section

Section 811 in Punjab Jail Manual, 1996

811. Food to be issued at each meal.

(1)The food of Indian prisoners other than those sick in hospital, shall ordinarily be issued in three meals as follows ;-Early morning meal - half the bread, half the vegetable ghee and the whole of the dal;Midday meal - the parched or boiled gram,Evening meal - the remainder of the bread and oil with the whole of the vegetables.
(2)The early morning and midday meals may be inter-changed at the discretion of the Medical Officer.