Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 9 in The Punjab Agricultural Produce Markets (General) Rules, 1962

9. Term of office of Chairman and Vice-Chairman of Market Committee.

- [Section 43 (2) (iii)]. - (1) The term of office of the Chairman and Vice-Chairman of a Committee shall be co-terminus with the term of office of the members who had elected them.
(2)A chairman or a Vice-Chairman shall cease to function as such -
(a)on the termination of his membership; or
(b)on the acceptance of his resignation given in writing to the Board; or
(c)on the confirmation by the Chairman of the Board of the resolution passed by the members under sub-section (2) of section 16; or
(d)on his removal from the membership by the State Government under section 15.