Section 27 in Bihar Boilers Attendants' Rules, 1948
27. Refund of fees.
- Candidates once admitted to an examination under these Rules shall not be entitled to any refund of fees if they fail to pass or proceed with the examination. Where a candidate is unavoidably absent from the examination on the date fixed, the Chairman of the Board may allow him to appear without payment of a second-fee at any one of the subsequent examinations held within one year of such first examination.
