Calcutta High Court (Appellete Side)
The Board Of Trustees For The Port Of ... vs Ripley & Co. Stevedoring & Handling Pvt. ... on 17 September, 2025
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
17-09-2025
ct no. 13
Sl. 11
pk
FMA 4437 of 2016
The Board of Trustees for the Port of Kolkata and others
-Versus-
Ripley & Co. Stevedoring & Handling Pvt. Ltd. and
another
Mr. Abhrajit Mitra,
Mr. Ashok Kumar Jena
... for the appellants.
Mr. Suddhasotva Banerjee,
Ms. Swastika Sengupta
... for the respondents.
1.Mr. Mitra and Mr. Banerjee, learned advocates submit that the appeal may have become infructuous and the order of the Single Bench would automatically revive in view of subsequent events after passing of the interim order dated 8th May, 2018 by a Co-ordinate Bench.
2. List this matter for further consideration on 12.11.2025.
(Rajasekhar Mantha, J.) (Ajay Kumar Gupta, J.)