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State of Jharkhand - Section

Section 57 in The Bihar School Examination Board Regulations, 1964

57.

The fixation of pay of officers shall be made by the Board and that of other employees by the Chairman, provided that the pay of a Board servant shall not be so increased as to exceed the pay sanctioned for his post without the sanction of an authority competent to create a post in the same cadre or on a rate of pay equal to his pay when increased.