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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(13A) in The U.P. Dookan Aur Vanijya Adhisthan Adhiniyam, 1962

(13A)[ 'owner' in relation to a shop or commercial establishment, includes a person who runs or is incharge of such shop or commercial establishment;] [Inserted by U.P. Act No. 54 of 1976.]