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[Cites 0, Cited by 0] [Section 167(2)] [Section 167] [Entire Act]

Bombay Presidency - Subsection

Section 167(2)(a) in Bombay Police Act, 1951

(a)the validity, invalidity, effect or consequence of anything done or suffered to be done in an area before the date on which the provisions of this Act come into force in such area;