Section 43(2)(b) in The Orissa Co-operative Societies Act, 1962

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State of Odisha - Subsection

Section 43(2)(b) in The Orissa Co-operative Societies Act, 1962

(b)providing moneys to a Society (hereinafter in this chapter referred to as 'Central Society') to enable that Society to purchase shares in other Societies (hereinafter in this chapter referred to as 'Primary Societies') and

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State of Odisha - Subsection

Section 43(2)(b) in The Orissa Co-operative Societies Act, 1962