Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 43] [Entire Act] Union of India - Subsection Section 43(c) in The Information Technology Act, 2000 (c)introduces or causes to be introduced any computer contaminant or computer virus into any computer, computer system or computer network;
