Section 2 in The Rajasthan Maternity Benefit Act, 1953
2. [ Extent and operation - (a) It extends to the whole of the State of Rajasthan] [Substituted by Act No. 27 of 1957.].
(b)It shall come into force at once.Note :-This Act No. 27 of 1953, has become redundant and stands impliedly repealed since the enactment of the Maternity Benefits Act, 1961 (Central Act No. 52 of 1961) which has come into force from 1st of January, 1967.
