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[Cites 0, Cited by 0] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(2) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(2)The Commission may on its own revise the norms of Station Heat Rate specified in Regulation 49 (C) of these regulations in respect of any of the generating stations for which relaxed norms have been specified.Norms of operation for thermal generating station