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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Kerala - Subsection

Section 80(1)(d) in Kerala Police Act, 2011

(d)regulating the exposure or movement in any street of persons or animals suffering from contagious or infectious diseases, the carcasses of animals or human beings, or parts of such carcasses or waste from abattoirs or deadly biological or chemical products;