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Union of India - Section

Section 8 in The Chemical Weapons Convention Rules, 2016

8. Appointment of enforcement officer.

- The Central Government shall appoint such gazetted officers of the Central Government or officers holding gazetted rank in the Authority, as the enforcement officer under sub section(1) of section 9 of the Act:Provided such officer must have minimum five years' of service in the Government and must hold a graduate degree in any discipline.