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[Cites 0, Cited by 0] [Section 245(3)] [Section 245] [Entire Act]

State of Maharashtra - Subsection

Section 245(3)(b) in The Maharashtra Municipal Corporations Act, 1949

(b)relates to the trade or business carried on within the land or building upon which such advertisement is exhibited or to any sale or letting of such land or building or any effects therein, or to any sale, entertainment or meeting to be held upon or in the same;