Gujarat High Court
State Of Gujarat vs Maganbhai Jhavarabhai Bamaniya on 1 April, 2019
Author: G.R.Udhwani
Bench: G.R.Udhwani
C/SCA/6438/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 6438 of 2019
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STATE OF GUJARAT
Versus
MAGANBHAI JHAVARABHAI BAMANIYA
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Appearance:
MS.RITU GURU, AGP for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1,2
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CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI
Date : 01/04/2019
ORAL ORDER
NOTICE returnable on 01.05.2019. AdÂinterim relief in terms of para 11(C).
(G.R.UDHWANI, J) ANKIT SHAH Page 1 of 1