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Gujarat High Court

State Of Gujarat vs Maganbhai Jhavarabhai Bamaniya on 1 April, 2019

Author: G.R.Udhwani

Bench: G.R.Udhwani

             C/SCA/6438/2019                                 ORDER



             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 6438 of 2019

==========================================================
                            STATE OF GUJARAT
                                   Versus
                      MAGANBHAI JHAVARABHAI BAMANIYA
==========================================================
Appearance:
MS.RITU GURU, AGP for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1,2
==========================================================

 CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI

                               Date : 01/04/2019

                                ORAL ORDER

NOTICE returnable on 01.05.2019. Ad­interim relief in terms of para 11(C).

(G.R.UDHWANI, J) ANKIT SHAH Page 1 of 1