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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2)(a) in The Salary and Allowances of Leader of Opposition in Legislative Assembly Act, 1978

(a)the rates at which rent shall be payable by the family of a deceased Leader of the Opposition for the use of furnished residence occupied by him under clause (b) of sub-section (2) of section 4;