Section 18(2)(c) in Arunachal Pradesh Urban and Country Planning Act, 2007

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State of Arunachal Pradesh - Subsection

Section 18(2)(c) in Arunachal Pradesh Urban and Country Planning Act, 2007

(c)indicate, define and provide-

(i)for existing and proposed national highways, arterial roads, ring roads, and major streets ;

(ii)the existing and proposed other lines of communication, including railways, airports, canals;