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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(1)(b) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(b)providing for all matters which by this Act, and the Statutes are to be provided for by the Regulations; and