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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(1) in The Orissa Panchayat Samiti (Dissolution, Reconstitution and Supersession of Samiti Publication of Notification) Rules, 1987

(1)These rules may be called the Orissa Panchayat Samiti (Dissolution, Reconstitution and Supersession of Samiti Publication of Notification) Rules, 1987.