Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(xiv) in Tamil Nadu National Law School Act, 2012

(xiv)to appoint persons as professors, associate professors, assistant professors or otherwise as teachers and researchers of the School;