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[Cites 0, Cited by 2] [Entire Act]

State of Bihar - Section

Section 5 in The Bihar Private Forest Act, 1947

5. Power to prohibit the cutting of trees for purposes of fencing or fuel.

- The [State] [Substituted by A.L.O.] Government may, by notification and subject to such conditions as may be prescribed, prohibit, either generally or in any local areas, the cutting of any trees or species of trees in any forest for the purpose of fencing or fuel.