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[Cites 0, Cited by 4] [Article 116] [Constitution]

Constitution Subarticle

Article 116(2) in Constitution of India

(2)The provisions of articles 113 and 114 shall have effect in relation to the making of any grant under clause (1) and to any law to be made under that clause as they have effect in relation to the making of a grant with regard to any expenditure mentioned in the annual financial statement and the law to be made for the authorisation of appropriation of moneys out of the Consolidated Fund of India to meet such expenditure.