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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(v) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012

(v)may use re-saw or cross cut saw of and below the capacity of five Horse Power, wood planer machines, lathe, special tools, equipments and hand tools for making furniture;