Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 21] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(b) in The Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974

(b)notwithstanding that the order has been made by an officer of the Central Government or by a State Government, by the Central Government.