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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(4)(ii) in The Assam Economic and Statistical (Junior) Service Rules, 1980

(ii)A peon might have been promoted to the cadre of Duftry against a purely temporary post, which is not likely to continue for more than one year, in which case the Duftry will be treated as borne in the category of peon.