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Gujarat High Court

Trivedi Shakutalaben Ambalal 1 & 7 vs State Of Gujarat - Through Thedirector ... on 17 October, 2016

Author: N.V.Anjaria

Bench: N.V.Anjaria

                       C/SCA/207/2011                                                ORDER




                       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          SPECIAL CIVIL APPLICATION NO. 207 of 2011
                                                   With
                          SPECIAL CIVIL APPLICATION NO. 4146 of 2011
                                                   With
                          SPECIAL CIVIL APPLICATION NO. 4147 of 2011
                                                   With
                          SPECIAL CIVIL APPLICATION NO. 4149 of 2011
                                                   With
                          SPECIAL CIVIL APPLICATION NO. 4150 of 2011
                                                   With
                          SPECIAL CIVIL APPLICATION NO. 4152 of 2011
         ==========================================================
                 TRIVEDI SHAKUTALABEN AMBALAL 1 & 7....Petitioner(s)
                                       Versus
           STATE OF GUJARAT - THROUGH THEDIRECTOR SOCIAL SECURITY &
                                 3....Respondent(s)
         ==========================================================
         Appearance:
         MR SUNIL K SHAH, ADVOCATE for the Petitioner(s) No. 1 - 8
         GOVERNMENT PLEADER for the Respondent(s) No. 1
         MR MANOJ N POPAT, ADVOCATE for the Respondent(s) No. 2
         NOTICE SERVED for the Respondent(s) No. 3
         SERVED BY RPAD - (N) for the Respondent(s) No. 4
         ==========================================================

           CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA

                                           Date : 17/10/2016


                                             ORAL ORDER

At the request of learned advocate Mr. Sunil Shah for the petitioners, stand over to 06.12.2016.

(N.V.ANJARIA, J.) cmjoshi Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Jan 28 02:08:31 IST 2017