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Bombay High Court

Yogi Ayurvedic Products Pvt. Ltd vs Vaishali Industries on 3 August, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                     Board Sr.No.:-8

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

         INTERIM APPLICATION NO. 1598 OF 2023
                          In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 45 OF 2023

      Yogi Ayurvedic Products Pvt. Ltd.                      ....PETITIONER
                  V/S
      Vaishali Industries                                  ....RESPONDENT

WITH COURT RECEIVER REPORT NO. 288 OF 2022 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 45 OF 2023 Yogi Ayurvedic Products Pvt. Ltd. ....PETITIONER V/S Vaishali Industries ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 3rd August, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 14/09/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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