Bombay High Court
Yogi Ayurvedic Products Pvt. Ltd vs Vaishali Industries on 3 August, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-8
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 1598 OF 2023
In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 45 OF 2023
Yogi Ayurvedic Products Pvt. Ltd. ....PETITIONER
V/S
Vaishali Industries ....RESPONDENT
WITH COURT RECEIVER REPORT NO. 288 OF 2022 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 45 OF 2023 Yogi Ayurvedic Products Pvt. Ltd. ....PETITIONER V/S Vaishali Industries ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 3rd August, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 14/09/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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