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State of Rajasthan - Section

Section 10 in Rajasthan Forest Produce (Establishment & Regulation of Saw Mills) Rules, 1983

10. Power of Inspection.

- For the purpose of ascertaining the position or examining the working of any saw mill or for any other purpose of these rules, Forest Officer [not below the rank of a Ranger] [Substituted & Added by Notidication No. F. 10(17) Rev. 8/82, G.S.R. 38, dated 17.5.1985 (Published in Rajasthan Gazette, Part 4Ga(I), dated 29.8.1985, p. 173).] or the Licensing Officer in this behalf shall have the right:-
(a)to enter and inspect any saw mill,
(b)to examine and for this purpose order the production of any document, book, register or record in the possession or power of any person having the control of or employed in connection with any saw mill, and
(c)to enquire from any person having the control of or employed in connection with any saw mill.