Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Maharashtra - Subsection

Section 48(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(3)The University may at any time close down, curtail or expand, either permanently or temporarily, any of the research stations as the university may think appropriate.