Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Tamilnadu - Subsection Section 62(3) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (3)If the floor or any tier of the auditorium is divided into two or more separate exits as prescribed in the rules shall be provided for each such part.
