Section 15 in The Rajasthan Secondary Education Act, 1957

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State of Rajasthan - Section

Section 15 in The Rajasthan Secondary Education Act, 1957

15. Officer of the Board.

- Subject to the other provisions of this Act, the following shall be the officers of the Board, namely:-

(1)Chairman,

(2)Vice-Chairman,

(3)Secretary to the Board,

(4)Such other officers as may be declared by the regulations to be the officers of the Board.