Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(3)(a) in The Rajasthan Agricultural Pests and Diseases Act, 1951

(a)the costs include charges for items other than the costs of labour material or use of implements; or