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[Cites 0, Cited by 0] [Section 385] [Entire Act]

State of West Bengal - Subsection

Section 385(2) in The Calcutta Municipal Corporation Act, 1980

(2)Notwithstanding the provisions of sub-clause (a) of sub-section (1), the nomenclature of each category of street whose name is changed after the commencement of this Act shall be determined by regulations.