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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(10) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(10)In the event of there being an equality of votes between two or more candidates the Election officer shall draw lots in the presence of the members and the candidates, whose name first drawn shall be placed declared to have been duly elected accordingly.