Supreme Court - Daily Orders
Prashant Bhushan vs Union Of India on 17 April, 2023
Author: M.M. Sundresh
Bench: M.M. Sundresh
WP(C) No. 1053/2020 etc.
ITEM NO.44 COURT NO.7 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No. 1053/2020
PRASHANT BHUSHAN Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION and IA No.91666/2020-EXEMPTION FROM FILING
AFFIDAVIT[FOR DISPOSAL])
WITH
W.P.(Crl.) No. 243/2020 (X)
(FOR ADMISSION.)
W.P.(Crl.) No. 244/2020 (X)
(FOR ADMISSION)
W.P.(C) No. 1377/2020 (X)
(IA No. 64425/2021 - EARLY HEARING APPLICATION and IA No.
64427/2021 - EXEMPTION FROM FILING AFFIDAVIT)
Date : 17-04-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s)
MR. NILESH C. OJHA, in-person
MR. VIJAY KURLE, in-person
Mr. TANVEER NIZAM, ADV.
Ms. DIPALI N. OJHA, ADV.
Mr. ISHWARLAL AGGARWAL, ADV.
Mr. ABHISHEK MISHRA, ADV.
Mr. PRATIK JAIN, ADV.
Ms. MEENA THAKUR, ADV
Ms. SNEHAL SURVE, ADV.
Ms. HANIA SHAIKH, ADV.
Mr. SOURAV KHANNA, ADV.
Signature Not Verified
Digitally signed by
Ms. POOJA SHAH, ADV.
BABITA PANDEY
Date: 2023.04.19
18:14:00 IST
Reason: Mr. SANVIDHAN NAGRALE, ADV.
Mr. MAHESH ADMANEKAR, ADV.
Ms. MANALI JAIN, ADV
WP(C) No. 1053/2020 etc.
Mr. ANAND S JONDHALE , ADV.
Ms. MEDHA JONDHALE , ADV.
Ms. RAJNANDINI JONDHALE, ADV.
Mr. RAJ JONDHALE , ADV.
Mr. VIJAY S JONDHALE , ADV.
Mr. RAJ S JONDHALE , ADV.
Mr. S L JONDHALE , ADV.
Mr. PRATIK SARKAR, ADV.
Mr. CHANDRASHEKHAR ACHARYA, ADV.
Mr. SAMKIT SHAH, ADV
Mr. FORAM CHAVAN, ADV.
Ms. ARPANA BHOSLE, ADV.
Mr. RAJEEV KUMAR GUPTA, ADV.
Mr. KISLAY KOMAL, ADV.
Mr. JOGINDER MANN, ADV.
Ms. SHAIFALI, ADV.
Mr. PARMINDER SINGH BHULLAR, ADV.
Mr. ABHISHEK KISHORE, ADV.
Mr. D.K. THAKUR, ADV.
Mr./Ms. TAVLEEN SINGH, ADV.
Ms. VALLABHI SHUKLA, ADV.
Mr. BALDEV SINGH, ADV.
Mr./Ms. SAMPA SEN GUPTA RAY, ADV.
Mr. KARUNESH KUMAR SHUKLA, ADV.
Mr. KISALAYA SHUKLA, ADV.
Ms. NIHARIKA, ADV.
Ms SUNDRI, ADV.
Mr. DIVYANSH THAKUR, ADV.
Mr. SUDHIR SINGH, ADV.
Mr. GULAB CHANDRA YADAV, ADV.
Mr. D.S. BADIYAR, ADV.
Mr. FARHA NAAZ, ADV.
Ms. KAJAL KUMARI, ADV.
Mr. RAHUL GUPTA, ADV.
Mr. SHASHANK SHARMA, ADV.
WP(C) No. 1053/2020 etc.
Mr. JITENDER PRATAP SINGH, ADV.
Mr./Ms. AISHWARYA ANAND SHARMA, ADV.
Mr. ROHIT SINGH, ADV.
Mr. VIJAY PAL, ADV.
Mr. PRAMOD KUMAR SINGH, ADV.
Mr. MOHINDER TIWARI, ADV.
Mr. NEERAJ KUMAR, ADV.
Ms. NAMRATA TRIVEDI, ADV.
Mr. MAHENDRA SINGH, ADV.
Mr. C.P. SINGH, ADV.
Mr. MANOJ KUMAR, ADV.
Mr. VINAY KUMAR AHERODIYA, ADV.
Mr. ANIL KUMAR, ADV.
Mr. OM PRAKASH, ADV.
Mr. AMIT GARG, ADV.
Mr. RINKI SINGH, ADV.
Mr. AMIT KHANNA, ADV.
Mr. CHETAN SHARMA, ADV.
Mr. VIJAY LAKSHAMI, ADV.
Mr. DIVYANSHU NAUTIYAL, ADV.
Mr. MOHAMMAD RAASHID ALI, ADV.
Mr. MAHENDRA, ADV.
Ms. SHILPA BAGADE, ADV.
Mr. NEERAJ, ADV.
Mr. SAKET SAXENA, ADV.
Mr. SHAILENDRA KUMAR, ADV.
Mr. ARBIND KUMAR, ADV.
Mr. ANIL KUMAR, ADV.
Ms. SHILPA SAINI, ADV.
Mr. PAWAN KUMAR, ADV.
Mr. VISHAL ARUN MISHRA, ADV.
Mr. KHUSHAL AGARWAL, ADV.
Ms. HARSHITA NIGAM, ADV.
Mr. HITESH SHAHI, ADV.
Mr. SAURABH SHARMA, ADV.
WP(C) No. 1053/2020 etc.
Mr. UJJWAL BHARDWAJ, ADV.
Mr. PRINCE KUMAR, ADV.
Mr. ALOK KUMAR, ADV.
Mr. ANJAM DUTTA, ADV.
Mr. NARESH KUMAR TOMER, ADV.
Mr. BAIJNATH YADAV, ADV.
Mr. NITIN KUMAR, ADV.
Mr. JATIN SANSWAL, ADV.
Mr. NAKUL SEHGAL, ADV.
Mr. DHANANJAY KUMAR, ADV.
Mr. RUDRA PRATAP YADAV, ADV.
Mr. YAKUB RAZA, ADV.
Mr. SUNITA VERMA, ADV.
Mr. SANJAY MALIK, ADV.
Mr. SAKAL DEV SHARMA , ADV.
Mr. R C VERMA, ADV.
Mr. SUNIL PREM LALLA, ADV.
Mr. NEERAJ SHRIVASTAVA, ADV.
Mr. MANEESH PATHAK, ADV.
Mr. SEWA SINGH SAHU, ADV.
Mr. C LAKSHMANNA, ADV.
Ms. RUMA PATHAK, ADV.
Mr. NEERAJ SHARMA, ADV.
Ms. DEEKSHA KAUR, ADV.
Mr. UTSAV SINGHAL, ADV.
Mr. ANMOL SHUKLA, ADV.
Mr. ABHISHEK GAUTAM , ADV.
Mr. PRAHIL SHARMA, ADV.
Mr. VIVEK KUMAR MISHRA, ADV.
Mr. SAURABH GUPTA, ADV.
Mr. GVR CHAUDHAR, ADV.
Mr. BHARAT KUMAR, ADV.
Mr. NISHANT DIWEDI, ADV.
Mr. AJAY KASANA, ADV.
Mr. OP SINGH, ADV.
Mr. Sanchit Garga, AOR
WP(C) No. 1053/2020 etc.
Mr. Rajeev Dhawan, Sr. Adv. (N/P)
Mr. Prashant Bhusan, Adv./Petitioner-in-person (N/P)
Mr. Kamini Jaiswal, AOR
Ms. Alice Raj, Adv.
Ms. Rani Mishra, Adv.
Mr. Rahul Gupta, Adv.
Ms. Cheryl Dsouza, Adv.
Ms. Ria Yadav, Adv.
Mr. Suroor Mander, Adv.
Mr. Nilesh C. Ojha, in-person
Mr. Vijay Kurle, in-person
Mr. Tanveer Nizam, Adv.
Ms. Dipali N. Ojha, Adv.
Mr. Abhishek Mishra, Adv.
Mr. Pratik Saklecha, Adv.
Ms. Snehal Surve, Adv.
Ms. Deepika Jaiswal, Adv.
Mr. Pritam Bishwas, Adv.
Mr. Vikash Kumar Singh, Adv.
Mr. Ankit Pandey, Adv.
Mr. Anant Mishra, Adv.
Mr. Kislay Jha, Adv.
Mr. Samarth Srivastava, Adv.
Ms. Ruchi Gupta, Adv.
Mr. Harshwardhan Visen Mall, Adv.
Mr. Vishwajeet Kumar, Adv.
Mr. Avinash Kumar, Adv.
Mr. Prakhar Srivastava, Adv.
Mr. Rahwardhan Visen Mall, Adv.
Mr. Anshul Kumar, Adv.
Mr. Ankur Rai, Adv.
Mr. Vinayak Tyagi, Adv.
Ms. Harshita Goel, Adv.
Mr. Binod Kumar Singh, Adv.
Mr. Amit Kumar, Adv.
Mr. Aman Kumar, Adv.
Mr. Piyush, Adv.
Mr. Prateek Khandelwal, Adv.
Mr. Astik Gupta, Adv.
Ms. Ayushi Mittal, Adv.
Mr. Gaurav Kumar, Adv.
Mr. Abhishek Kumar Singh, Adv.
Mr. Vishal Tiwari, Adv.
Mr. Amit Srivastava, Adv.
Mr. Piyush Singhal, Adv.
Ms. Mohini Kumari, Adv.
Mr. Chandrika Mishra, Adv.
Mr. Abhishek Raj, Adv.
Mr. Suven Kanan, Adv.
Mr. Aditya Singh, Adv.
Mr. Sumit Mishra, Adv.
Mr. Satyam Singh Rajput, Adv.
WP(C) No. 1053/2020 etc.
Mr. Prem Sunder Jha, AOR
For Respondent(s)
Mr. R. Venkataramani, AG
Mr. Tushar Mehta, SG (N/P)
Mr. K.M. Nataraj, ASG (N/P)
Mr. Rajat Nair, Adv.
Mr. Shailesh Madiyal, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Mayank Pandey, Adv.
Mr. Anandh Venkataramani, Adv.
Ms. Vijayalakshmi Venkataramani, Adv.
Mr. Vinayak Mehrotra, Adv.
Ms. Mansi Sood, Adv.
Mr. Chitvan Singhal, Adv.
Ms. Sonali Jain, Adv.
Mr. Abhishek Kumar Pandey, Adv.
Mr. Raman Yadav, Adv.
Mr. Vikramjit Banerjee, A.S.G.
Ms. Shruti Agarwal, AOR
Mr. Kartik Dey, Adv.
Ms. Janhvi Prakash, Adv.
For Parties
Mr. Mathews J. Nedumpara, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
Parties/learned counsel for the parties are permitted to file written submissions not exceeding five pages, along with relied upon judgments or other papers/documents. Re-list for final hearing/disposal on a non-miscellaneous day in the month of September 2023.
Interim order, if any, passed will continue to operate till the next date of hearing.
(DEEPAK GUGLANI) (R.S. NARAYANAN)
AR-CUM-PS COURT MASTER (NSH)