Allahabad High Court
State vs Shahzad & Other on 7 January, 2010
Author: Ravindra Singh
Bench: Ravindra Singh
Court No. - 49 Case :- GOVERNMENT APPEAL No. - 1266 of 1984 Petitioner :- State Respondent :- Shahzad & Other Petitioner Counsel :- A.G.A.,Malik Saeeduddin Respondent Counsel :- Ashok Mehta Hon'ble Ravindra Singh,J.
The lower court record has been received. Office is directed to prepare its paper book within a period of three months. List thereafter for hearing before appropriate bench. Order Date :- 7.1.2010 RPD