Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 318(2)] [Section 318] [Entire Act]

State of West Bengal - Subsection

Section 318(2)(e) in The West Bengal Motor Vehicles Rules, 1989

(e)the driver of such vehicle shall obey the traffic signals but policemen controlling traffic signal may give priority to such vehicles for their movement. The driver of such vehicle shall not violate the rules made for no parking and other restrictions issued by competent authority or shall not commit any traffic offence.