Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 88 in Tripura Municipal Act, 1994 88. Financial assistance from the State Government. - The State Government may, from time to time, give financial assistance to a Municipality with or without directions as to the manner in which the sum shall be applied.
